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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(1)(d) in Rajasthan Para-medical Council Act, 2008

(d)that there are defects in his/her character which, in the opinion of the Council, would render the entry or retention of his/her name on the register undesirable: