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[Cites 0, Cited by 2] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1) in The Gujarat University Act, 1949

(1)There shall be a Dean of each Faculty who shall be elected by the Faculty from amongst its members [* * * * *] [The portion beginning with the words 'who are members of the Senate' and ending with the words 'by the Statutes' were deleted by Gujarat 6 of 1973, section 19 (1).].