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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(2)(c) in The M.P. Homoeopathy Council (General) Rules, 1976

(c)that the member has subscribed, whether as proposer or seconder, the nomination paper of more than one person for the same office.