Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Patna High Court - Orders

Ugrasen Jha vs The State Of Bihar & Ors on 23 April, 2018

Author: Anil Kumar Upadhyay

Bench: Anil Kumar Upadhyay

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.9047 of 2016
                     ======================================================
                     Ugrasen Jha
                                                                          .... .... Petitioner/s
                                                        Versus
                     The State of Bihar & Ors
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     : Mr. Anju Jha
                     For the Respondent/s      : Mr. Aag13- Ashok Kr.Choudhary
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR
                     UPADHYAY
                     ORAL ORDER

3       23-04-2018

Counsel for the respondents is granted four weeks time to file counter affidavit.

Put up after four weeks.

(Anil Kumar Upadhyay, J) A.K.V./-

U