Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 31] [Entire Act]

Union of India - Section

Section 73 in Finance Act, 2013

73. Amendment of section 49.

- In section 49 of the Customs Act,-
(a)for the words "be permitted to be stored in a public warehouse", the words "be permitted to be stored for a period not exceeding thirty days in a public warehouse" shall be substituted;
(b)the following proviso shall be inserted, namely:-
"Provided that the Commissioner of Customs may extend the period of storage for a further period not exceeding thirty days at a time.".