Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Odisha - Section Section 91 in The Bihar and Orissa Excise Act, 1915 91. Powers of Board exercisable from time to time. - Any power conferred by this Act on the Board may be exercised from time to time as occasion requires.
