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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(3) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

(3)The Finance Officer Shall be responsible for presenting the budget (annual estimates) and Statement of account to the Board and also for drawing anddisbursing funds on behalf of the University.