Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 892] [Entire Act]

Bengal Presidency - Subsection

Section 892(a) in Police Regulations, Bengal , 1943

(a)The Reserve office is a branch of the Superintendent's office, which is concerned mainly with matters connected with the equipment, discipline and general management of the whole force of each district, and should ordinarily be located in the police lines.