Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Entire Act] Union of India - Section Section 69 in Finance Act, 2013 69. Amendment of section 29. - In section 29 of the Customs Act, in sub-section (i), after the words "as the case may be", the words ", unless permitted by the Board" shall be inserted.
