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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(3a) in The Bihar Industrial Area Development Authority Act, 1974

(3a)[ Authority may formulate Allotment Policy, Transfer Policy, Exit Policy, Cancellation Policy or such other Policy for better management of Industrial Area.] [Inserted by Bihar Act No. 7 of 2018, dated 4.6.2018.]