Section 111(2)(iii) in Himachal Pradesh Co-Operative Societies Rules, 1971

[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

State of Himachal Pradesh - Subsection

Section 111(2)(iii) in Himachal Pradesh Co-Operative Societies Rules, 1971

(iii)prorate payment of dividend on the share, if any, at the not exceeding six percent per annum for the whole period for which it has not been paid including the period of liquidation.

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State of Himachal Pradesh - Subsection

Section 111(2)(iii) in Himachal Pradesh Co-Operative Societies Rules, 1971