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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(a) in The Rajasthan Value Added Tax Rules, 2006

(a)"Act" means the Rajasthan Value Added Tax Act, 2003 (Rajasthan Act No. 4 of 2003);