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State of Meghalaya - Section

Section 43 in The Meghalaya Co-operative Societies Rules

43. Documents to be kept open to inspection.

- In addition to the provisions of Section 41 every society shall keep documents and allow inspection by any member of the society-
(i)the register of members,
(ii)the register of the members of the administrative council, if any, and of the managing body, and
(iii)other books and records of the society.