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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(4)(f) in The Assam Fiscal Responsibility and Budget Management Act, 2005

(f)an evaluation as to how the current policies of the State Government are in conformity with the fiscal management principles set out in section (4) and the fiscal objectives set out in the Five Year Fiscal Plan.