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[Cites 0, Cited by 0] [Section 216] [Entire Act]

State of Jharkhand - Subsection

Section 216(o) in Civil Court Rules of the High Court of Judicature at Patna

(o)Applications under sections 11, 22, 32, 34, 36, 41, 46, 49, 53, 71, 72, 73 and 74 of the Indian Trusts Act (II of 1882).