Supreme Court - Daily Orders
Prashant Singh vs Meena on 20 February, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.41 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 8743-8744/2014
PRASHANT SINGH Appellant(s)
VERSUS
MEENA Respondent(s)
(With IA No. 7812/2023 - APPLICATION FOR PERMISSION and IA No.
63778/2022 - APPLICATION FOR SETTLEMENT and IA No. 115495/2021 -
APPLICATION FOR SUBSTITUTION and IA No. 115498/2021 - EXEMPTION
FROM FILING O.T.)
WITH
C.A. No. 8971/2014 (X)
Date : 20-02-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Appellant(s)
Mr. Yash Pal Dhingra, AOR
Ms. Asha Gopalan Nair, AOR
Mr. S. R. Singh, Sr. Adv.
Mr. Sushant Kumar Yadav, Adv.
Mr. Ajay Yadav, Adv.
Mr. Prateek Yadav, Adv.
Mr. Syed Mohd. Muztaba, Adv.
Mr. Jaidev Yadav, Adv.
Mr. Prithvi Yadav, Adv.
Mr. Gaurav Lomes, Adv.
Ms. Asha Gopalan Nair, Adv.
Mr. Ankur Yadav, AOR
For Respondent(s)
Ms. Abha Jain, AOR
Signature Not Verified
Digitally signed by
Nidhi Ahuja
Date: 2023.02.23
Mr. M.P. Parthiban, AOR
17:01:02 IST
Reason:
Mr. Dinesh Kumar Garg, AOR
1
CA Nos. 8743-8744/2014 etc.
Mr. Akshat Kumar, AOR
Mr. Tanmaya Agarwal, AOR
Mr. Wrick Chatterjee, Adv.
Mrs. Aditi Agarwal, Adv.
Mr. Rohit Amit Sthalekar, AOR
Mr. Ashish Choudhury, Adv.
Mr. Akash Agarwal, Adv.
Mr. Ankur Prakash, AOR
UPON hearing the counsel the Court made the following
O R D E R
The matters stand adjourned by one week in terms of the letter circulated by the learned counsel for the petitioners.
(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR 2