Orissa High Court
Chittaranjan Sethi vs Opsc on 23 March, 2022
Author: R. K. Pattanaik
Bench: R. K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.24998 of 2017
Chittaranjan Sethi .... Petitioner
Mr. S. S. Dash, Advocate
-versus-
OPSC, Cuttack and others .... Opposite Parties
None
CORAM:
THE CHIEF JUSTICE
JUSTICE R. K. PATTANAIK
ORDER
23.03.2022 Order No.
06. 1. Despite a specific direction issued on 15th December, 2021 to the Petitioner to file requisites for service of notice on the Opposite Parties, it has not been done.
2. Accordingly, the writ petition is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice (R. K. Pattanaik) Judge M. Panda