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Orissa High Court

Chittaranjan Sethi vs Opsc on 23 March, 2022

Author: R. K. Pattanaik

Bench: R. K. Pattanaik

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 W.P.(C) No.24998 of 2017


              Chittaranjan Sethi                         ....             Petitioner
                                                         Mr. S. S. Dash, Advocate
                                              -versus-
              OPSC, Cuttack and others                   ....      Opposite Parties
                                                                           None

                        CORAM:
                        THE CHIEF JUSTICE
                        JUSTICE R. K. PATTANAIK

                                             ORDER

23.03.2022 Order No.

06. 1. Despite a specific direction issued on 15th December, 2021 to the Petitioner to file requisites for service of notice on the Opposite Parties, it has not been done.

2. Accordingly, the writ petition is dismissed for non-prosecution.

(Dr. S. Muralidhar) Chief Justice (R. K. Pattanaik) Judge M. Panda