Patna High Court - Orders
Gauri Shankar Bhagat &Amp; Ors. vs Jagdish Bhagat &Amp; Ors. on 11 April, 2011
Author: Birendra Prasad Verma
Bench: Birendra Prasad Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
SA No.161 of 2010
GAURI SHANKAR BHAGAT & ORS.
Versus
JAGDISH BHAGAT & ORS.
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03/ 11.04.2011No one appears on behalf of the appellants.
It appears that order dated 13.09.2010 passed by learned Lawazima Board has not been carried out till date.
As prayed for, two weeks further time is granted to the learned counsel for the appellants to carry out the aforesaid order dated 13.09.2010 passed by learned Lawazima Board failing which this appeal shall stand rejected without reference to a Bench.
(Birendra Prasad Verma, J.) Devendra/