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Patna High Court - Orders

Gauri Shankar Bhagat &Amp; Ors. vs Jagdish Bhagat &Amp; Ors. on 11 April, 2011

Author: Birendra Prasad Verma

Bench: Birendra Prasad Verma

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   SA No.161 of 2010
                           GAURI SHANKAR BHAGAT & ORS.
                                          Versus
                               JAGDISH BHAGAT & ORS.
                                        -----------

03/   11.04.2011

No one appears on behalf of the appellants.

It appears that order dated 13.09.2010 passed by learned Lawazima Board has not been carried out till date.

As prayed for, two weeks further time is granted to the learned counsel for the appellants to carry out the aforesaid order dated 13.09.2010 passed by learned Lawazima Board failing which this appeal shall stand rejected without reference to a Bench.

(Birendra Prasad Verma, J.) Devendra/