Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act] State of Manipur - Subsection Section 164(2)(lxii) in The Manipur Co-operative Societies Act, 1976 (lxii)prescribe the matters in which an appeal shall lie from the order of a Liquidator appointed under Section 103;