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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Employment of Local candidates in the Industries/ Factories Rules, 2019

4.

(i)Composition of the District Level Nodal Agency:
(a) District Collector - Chairman
(b) General Manager, District Industry Centre - Member
(c) District Employment Officer -Member /Convener
(ii)Functions of the District Level Nodal Agency:
(a)District Level Nodal Agency shall deal with all issues related to the Act including overall implementation, monitoring and evaluation at District level.
(b)District Level Nodal Agency shall furnish Quarterly reports to the State Level Monitoring Authority.
(c)The member /convener shall convene the meetings of the Nodal Agency and submit reports to the State Level Monitoring Authority.
(d)Nodal Agency shall authorize such Officers of Government whenever necessary for effective implementation and enforcing provisions of the Act.