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State of Haryana - Section

Section 95 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

95. Work to be executed under the supervision of plumber [Sections 8(2) and 25(2)(f)].

- Execution of all works for the laying out of any drainage system or for the carrying out of water borne sanitary installations shall be done through a plumber holding any of the qualification laid down in Schedule III to these rules.Basic Requirements For Water-borne Sanitary Installations