Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(m) in Shri Jagdish Prasad Jhabarmal Tibrewala University, Chudela (Jhunjhunu) Act, 2009 (m)"NAAC" means the National Council of Assessment and Accreditation Council, Bangalore, an autonomous institution of the UGC;
