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[Cites 0, Cited by 0] [Section 151(2)] [Section 151] [Entire Act]

State of Odisha - Subsection

Section 151(2)(i) in The Orissa Motor Vehicles Rules, 1993

(i)To any trailer having not more than two wheels and not exceeding 771 Kilograms in weight laden when used singly and not in a train with other trailers;