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State of Haryana - Section

Section 23 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

23. Transfer of sanction [Section 25(2)(f)].

(1)The colonizer shall not be entitled to transfer the permission granted to him under sub-rule (1) of rule 20 to any other person or persons without the prior permission in writing of the Director.