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Gujarat High Court

Trivedi Shakutalaben Ambalal 1 & 7 vs State Of Gujarat - Through Thedirector ... on 27 June, 2016

Author: N.V.Anjaria

Bench: N.V.Anjaria

                  C/SCA/207/2011                                             ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     SPECIAL CIVIL APPLICATION NO. 207 of 2011
                                           With
                     SPECIAL CIVIL APPLICATION NO. 4146 of 2011
                                           With
                     SPECIAL CIVIL APPLICATION NO. 4147 of 2011
                                           With
                     SPECIAL CIVIL APPLICATION NO. 4149 of 2011
                                           With
                     SPECIAL CIVIL APPLICATION NO. 4150 of 2011
                                           With
                     SPECIAL CIVIL APPLICATION NO. 4151 of 2011
                                           With
                     SPECIAL CIVIL APPLICATION NO. 4152 of 2011
         ==========================================================
                TRIVEDI SHAKUTALABEN AMBALAL 1 & 7....Petitioner(s)
                                      Versus
          STATE OF GUJARAT - THROUGH THEDIRECTOR SOCIAL SECURITY &
                                3....Respondent(s)
         ==========================================================
         Appearance:
         MR SUNIL K SHAH, ADVOCATE for the Petitioner(s) No. 1 - 8
         GOVERNMENT PLEADER for the Respondent(s) No. 1
         MR MANOJ N POPAT, ADVOCATE for the Respondent(s) No. 2
         NOTICE SERVED for the Respondent(s) No. 3
         SERVED BY RPAD - (N) for the Respondent(s) No. 4
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA

                                   Date : 27/06/2016

                                   COMMON ORAL ORDER

Stand over to 18th July, 2016 as requested by learned advocate for the petitioners.

(N.V.ANJARIA, J.) Page 1 of 2 HC-NIC Page 1 of 2 Created On Tue Jun 28 03:56:35 IST 2016 C/SCA/207/2011 ORDER Anup Page 2 of 2 HC-NIC Page 2 of 2 Created On Tue Jun 28 03:56:35 IST 2016