Gauhati High Court
Sr Shawmitra Nath vs Sri Raju Chowhan on 17 December, 2025
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/4
GAHC010283202025
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/4140/2025
SR SHAWMITRA NATH
SON OF LATE SANAT KUMAR NATH, RESIDENT OF VILLAGE- CHIBITA
BICHIA PT- IV, P.O.- CHIBITA BICHIA, P.S.- SILCHAR, DISTRICT- CACHAR,
ASSAM, PIN-788150
VERSUS
SRI RAJU CHOWHAN
SON OF LATE ISHAWAR DAYAL CHOUHAN, R/O- 409, SONAI ROAD, SHIV
MANDIR, SILCHAR, SONABARIGHAT PT- I, CACHAR, SILCHAR, ASSAM,
PIN799013.
2:INDIAN OIL CORPORATION LIMITED
REGISTERED OFFICEINDIAN OIL BHAVAN
G-9
ALI YAVAR JUNG MARG
D BLOCK BKC
NAUPADA
BANDRA (EAST)
MUMBAI- 400051
REPRESENTED BY THE CHAIRMAN.
3:THE CHIEF GENERAL MANAGER (LPG)
IOCL
INDIAN OIL BHAVAN
SECTOR- III NOONMATI
GUWAHATI781020
ASSAM.
4:THE DIVISIONAL RETAIL SALES HEAD
Page No.# 2/4
IOCL
SILCHAR DIVISIONAL OFFICE
MOINARBOND DOPOT
P.S.- UDHARBOND
P.O.- GOSSAIPUR
SILCHAR
DISTRICTCACHAR
ASSAM
PIN788303
5:THE DISTRICT COMMISSIONER
CACHAR DISTRICT
SILCHAR
ASSAM.
6:THE ADDL DISTRICT COMMISSIONER
CACHAR DISTRICT
SILCHAR
ASSA
Advocate for the Petitioner : MR. K N CHOUDHURY, MR. R A CHOUDHURY,MR E AHMED
Advocate for the Respondent : GA, ASSAM, MR. D CHAKRABARTY,SC, I O C
Linked Case : WP(C)/5235/2025
SRI RAJU CHOWHAN
SON OF LATE ISHAWAR DAYAL CHOUHAN
R/O- 409
SONAI ROAD
SHIV MANDIR
SILCHAR
SONABARIGHAT PT- I
CACHAR
SILCHAR
ASSAM
PIN799013.
VERSUS
INDIAN OIL CORPORATION LIMITED
REGISTERED OFFICEINDIAN OIL BHAVAN
Page No.# 3/4
G-9
ALI YAVAR JUNG MARG
D BLOCK BKC
NAUPADA
BANDRA (EAST)
MUMBAI- 400051
REPRESENTED BY THE CHAIRMAN.
2:THE CHIEF GENERAL MANAGER (LPG)
IOCL
INDIAN OIL BHAVAN
SECTOR- III NOONMATI
GUWAHATI781020
ASSAM.
3:THE DIVISIONAL RETAIL SALES HEAD
IOCL
SILCHAR DIVISIONAL OFFICE
MOINARBOND DOPOT
P.S.- UDHARBOND
P.O.- GOSSAIPUR
SILCHAR
DISTRICTCACHAR
ASSAM
PIN788303
4:THE DISTRICT COMMISSIONER
CACHAR DISTRICT
SILCHAR
ASSAM.
5:THE ADDL DISTRICT COMMISSIONER
CACHAR DISTRICT
SILCHAR
ASSAM
6:SRI SHAWMITRA NATH
SON OF LATE SANAT KUMAR NATH
RESIDENT OF VILLAGE- CHIBITA BICHIA PT- IV
P.O.- CHIBITA BICHIA
P.S.- SILCHAR
DISTRICT- CACHAR
ASSAM
PIN-788150
------------
Page No.# 4/4
Advocate for the applicant(s): Mr. E Ahmed
Advocate for the respondent(s): Mr. D Chakraborty
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
17.12.2025 This Court had duly heard the learned counsels appearing on behalf of the parties and pursuant thereto, it is the opinion of this Court that the interim order so passed by this Court in the accompanying writ petition being WP(C)No.5235/2025 dated 08.09.2025 is required to be continued in view of the instruction so produced by Mr. SR Baruah, the learned Govt. Advocate appearing on behalf of the District Administration.
3. Accordingly, the interim order dated 08.09.2025 passed in WP(C)No.5235/2025 is being extended till the next date fixed.
4. List this matter on 29.01.2026.
JUDGE Comparing Assistant