Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Odisha - Subsection Section 34(8) in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976 (8)If one of the parties applying for registration of marriage, or if the man applying for the divorce, appears to be of unsound mind.
