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[Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act]

State of Rajasthan - Subsection

Section 3B(2)(b) in The Rajasthan Minor Mineral Concession Rules, 1986

(b)a plan of the area together with description report connecting one of the corner pillars with a fixed reference point in the vicinity along with latitude and longitude of reference point as well as the corner pillars;