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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Goa - Subsection

Section 36(5) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(5)He/She shall again moderate the fully developed question paper to make it error- -free, free from any overlapping or repetition of questions of the previous year, or of questions which may inadvertently incorporate answer of a sub-question under a different question.