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Allahabad High Court

Smt.Anara Devi And Others vs Kripa Ram And Others on 10 May, 2010

Court No. - 9

Case :- SECOND APPEAL No. - 38 of 1981

Petitioner :- Smt.Anara Devi And Others

Respondent :- Kripa Ram And Others

Petitioner Counsel :- B.R.Tripathi,Afzal Hasan,S.Mirza

Respondent Counsel :- Mohd.Arif Khan,Akhlaq Ali,H.S.Sahai,Hari Mangal
Singh,R.K.Nigam,Shyam Mohan

Hon'ble Yoeesh Chandra GuDta.J.

As jointly prayed list in 2nd week of July, 2010. Order Date :- 10.5.2010 Zh