Allahabad High Court
Smt.Anara Devi And Others vs Kripa Ram And Others on 10 May, 2010
Court No. - 9 Case :- SECOND APPEAL No. - 38 of 1981 Petitioner :- Smt.Anara Devi And Others Respondent :- Kripa Ram And Others Petitioner Counsel :- B.R.Tripathi,Afzal Hasan,S.Mirza Respondent Counsel :- Mohd.Arif Khan,Akhlaq Ali,H.S.Sahai,Hari Mangal Singh,R.K.Nigam,Shyam Mohan Hon'ble Yoeesh Chandra GuDta.J.
As jointly prayed list in 2nd week of July, 2010. Order Date :- 10.5.2010 Zh