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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(1) in The Goa Command Area Development Act, 1997

(1)All lands comprising the Command Area under one or more pipe outlet shall form into a single unit for the purpose of:-
(i)Comprehensive land development;
(ii)Maintenance and upkeep of "irrigation" system.