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Bombay High Court

Sankalpa Holding Private Limited vs The Income Tax Settlement Commissioner ... on 11 January, 2019

Bench: Akil Kureshi, M.S. Sanklecha

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION (WRIT PETITION) NO. 491 OF 2018
                       In
           WRIT PETITION 2542 OF 2017

 Ajmera Cements Private Limited                     ....Petitioner
              V/S
 The Income Tax Settlement Commission            ....Respondent

,additional Bench-i And 2 Ors WITH NOTICE OF MOTION (WRIT PETITION) NO. 492 OF 2018 In WRIT PETITION 2553 OF 2017 Samjuben Shamalji And Anr. ....Petitioner V/S The Income Tax Settlement Commission Addl. ....Respondent Bench-i And 2 Ors.

WITH NOTICE OF MOTION (WRIT PETITION) NO. 496 OF 2018 In WRIT PETITION 2549 OF 2017 Shashikant S. Ajmera ....Petitioner V/S The Income Tax Settlement Commission ....Respondent Additional Bench - I And 2 Ors WITH NOTICE OF MOTION (WRIT PETITION) NO. 497 OF 2018 In Page 1/3 ::: Uploaded on - 11/01/2019 ::: Downloaded on - 12/01/2019 11:17:29 ::: WRIT PETITION 2540 OF 2017 Ajmera Land Developers And Constructio Co. ....Petitioner Pvt. Ltd.

V/S The Income Tax Settlement Commissioner And ....Respondent 2 Ors.

WITH NOTICE OF MOTION (WRIT PETITION) NO. 499 OF 2018 In WRIT PETITION 2551 OF 2017 Sankalpa Holding Private Limited ....Petitioner V/S The Income Tax Settlement Commissioner ....Respondent Additional Bench - I And 2 Ors.

WITH NOTICE OF MOTION (WRIT PETITION) NO. 501 OF 2018 In WRIT PETITION 2552 OF 2017 Shree Precoated Steels Limited ....Petitioner V/S The Income Tax Settlement Commission And 2 ....Respondent Ors.

WITH NOTICE OF MOTION (WRIT PETITION) NO. 504 OF 2018 In WRIT PETITION 2572 OF 2017 Prudential Leasing Limited ....Petitioner V/S Page 2/3 ::: Uploaded on - 11/01/2019 ::: Downloaded on - 12/01/2019 11:17:29 ::: The Income Tax Settlement Commission ....Respondent Additional Bench - I And 2 Ors WITH NOTICE OF MOTION (WRIT PETITION) NO. 507 OF 2018 In WRIT PETITION 2503 OF 2017 Ajmera Housing Corporation Pune ....Petitioner V/S The Income Tax Settlement Commission, ....Respondent Additional Bench-i And 2 Ors Mr Jehangir D Mistri, Sr Counsel with Ms Vasanti B. Patel for Applicant Mr Suresh Kumar for Respondent CORAM : AKIL KURESHI & M.S. SANKLECHA, JJ DATE : 11th January, 2019 P.C. :

Stand over to 01/02/2019.
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