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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(2) in Assam Ganja and Bhang Prohibition Act, 1958

(2)"State Prohibition Council" means the body of a non-official residents of the State as may be constituted by the State Government by notification in the Official Gazette ;(2-i) "Prohibition Officer" means a person appointed under Section 18(3) of the Act;