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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(4) in The U.P. Secondary Education Services Commission Rules, 1983

(4)Notwithstanding anything contained in sub-rule (1), (2) and (3), the time schedule mentioned in the said sub-rules shall not apply in respect of recruitment year 1982 and, unless any other date or schedule is notified to the Government, the Director shall ensure that the vacancies are notified to the Commission by February 28, 1983 :Provided that where the Government is satisfied that there are sufficient reasons for doing so, it may relax or modify the time schedule in respect oi any year generally or in respect of any particular institution.