Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(i) in The Orissa Loan Stipend Fund Rules (i)The loan shall be given only to candidates who are Oriyas or domiciled in the State of Orissa. Permanent State Government servants of Orissa and their children shall be eligible for the loan.
