Delhi High Court - Orders
Xyz vs State Of Nct For Delhi on 11 January, 2024
Author: Navin Chawla
Bench: Navin Chawla
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4333/2022 & CRL.M.A. 1014/2024, 1015/2024
XYZ ..... Petitioner
Through: Mr.Manohar Lal Sharma, Adv.
versus
STATE OF NCT FOR DELHI ..... Respondent
Through: Ms.Priyanka Dalal, LEARNED
APP FOR THE STATE
Mr.Pramod Kr. Dubey, Sr. Adv.
with Mr.Hemantn Shah,
Mr.Gurpreet Singh Parwanda,
Mr.Pallava Kr.Srivastava,
Mr.Kaustubh Chauhan,
Mr.Vaibhav Kapur, Mr.Akshay
Rana, Mr.Saurabh Pal,
Mr.Chairanage Singh, Advs. for
Intervener.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 11.01.2024 List on 1st April, 2024 at 4.00 p.m. NAVIN CHAWLA, J JANUARY 11, 2024/Arya Click here to check corrigendum, if any This is a digitally signed order.
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