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Delhi High Court - Orders

Xyz vs State Of Nct For Delhi on 11 January, 2024

Author: Navin Chawla

Bench: Navin Chawla

                             $~38
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    CRL.M.C. 4333/2022 & CRL.M.A. 1014/2024, 1015/2024
                                  XYZ                                    ..... Petitioner
                                                  Through: Mr.Manohar Lal Sharma, Adv.

                                                                            versus

                                       STATE OF NCT FOR DELHI              ..... Respondent
                                                     Through: Ms.Priyanka Dalal, LEARNED
                                                              APP FOR THE STATE
                                                              Mr.Pramod Kr. Dubey, Sr. Adv.
                                                              with     Mr.Hemantn       Shah,
                                                              Mr.Gurpreet Singh Parwanda,
                                                              Mr.Pallava        Kr.Srivastava,
                                                              Mr.Kaustubh           Chauhan,
                                                              Mr.Vaibhav Kapur, Mr.Akshay
                                                              Rana,        Mr.Saurabh Pal,
                                                              Mr.Chairanage Singh, Advs. for
                                                              Intervener.

                                       CORAM:
                                       HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                    ORDER

% 11.01.2024 List on 1st April, 2024 at 4.00 p.m. NAVIN CHAWLA, J JANUARY 11, 2024/Arya Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 06:22:09