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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(1)(d) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

(d)Generate a primary surplus of over 3 percent of Gross State Domestic Product (GSDP) by 'the year ending 31st March, 2008;