Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(f) in Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000 (f)Every distributor shall display the working hours prominently at the place of business including the place of storage on a conspicuous place.
