Allahabad High Court
Suresh Kumar Yadav And Another vs Prashant Arora And Others on 22 January, 2010
Author: Krishna Murari
Bench: Krishna Murari
Court No. - 4 Case :- CIVIL REVISION DEFECTIVE No. - 110 of 2009 Petitioner :- Suresh Kumar Yadav And Another Respondent :- Prashant Arora And Others Petitioner Counsel :- Amit Saxena Hon'ble Krishna Murari. J.
The matter has been continuing as unlisted for quite sometime. Case has been called out. No one has appeared on behalf of the revisionist.
List the case in ordinary course. 22.01.2010 VKS/ c.n. (110)/09