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[Cites 0, Cited by 0] [Section 99(4)] [Section 99] [Entire Act]

State of Maharashtra - Subsection

Section 99(4)(a) in Maharashtra Public Universities Act, 2016

(a)There shall be University Students' Association consisting of the following members, namely :-
(i)Presidents of the University Department Students' Council and each College Students' Council ;
(ii)Secretaries of the University Department Students' Council and each College Students' Council ;
(iii)Lady representatives of the University Department Students' Council and each College Students' Council ;
(iv)Student representatives, belonging to Scheduled Castes or Scheduled Tribes or De-notified Tribes (VimuktaJatis) or Nomadic Tribes or Other Backward Classes of the University Department Students' Council and each College Students' Council.