Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 43 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958 43. Record of forms. - When the loans have been disbursed the orders in form Nos. III, IV or V shall be placed with the connected application in a separate file for each case.
