Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(1)(k) in The Pandharpur Temples Act, 1973

(k)to acquire or purchase lands or buildings required for the purpose of develop¬ment and carrying out schemes to create peaceful and pious atmosphere in or near Vitthal and Rukmini Temples ;