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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Punjab - Subsection

Section 2A(e) in Prevention of Food Adulteration (Punjab) Rules, 1958

(e)The licenced premises shall be kept neat and clean and no dirty or soiled clothes and bedding or unhygienic articles shall be kept where manufacture or exposure for sale of cooked food takes place.