Section 11(7)(a) in Guruvayoor Devaswom Act, 1978

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(a)

(i)any coin, sculpture, painting, epigraph or other work of art or craftsmanship;

(ii)any article, object or thing detached from a building or cave;

(iii)any article, object or thing illustrative of science, art, crafts, literature, religion, customs, morals or politics in bygone ages;

(iv)any article, object or thing of historical interest, which has been in existence for not less than one hundred years ; and

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