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[Cites 0, Cited by 0] [Section 24B(7)] [Section 24B] [Entire Act]

State of Rajasthan - Subsection

Section 24B(7)(a) in The Rajasthan Co-Operative Service Rules, 1954

(a)in a Service [x x x] [Deleted by F. 1(17) DOP/A-II/84, 5-11-84] where there are only two scales e.g. junior scale or senior scale and there is only one promotion then promotions shall be made on the basis of seniority-cum-merit alone;