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[Cites 0, Cited by 3] [Section 63] [Entire Act]

State of Maharashtra - Subsection

Section 63(b) in The Mumbai Municipal Corporation Act, 1888

(b)[ the furtherance of educational objects other than those mentioned in clause (q) of section 61; [Clauses (b) to (e) were substituted for the original clauses by Bombay 12 of 1947, Section 2(i).]