Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 55] [Entire Act] Union of India - Section Section 154 in THE FINANCE ACT, 2021 154. Amendmentof section 2. In the Prohibition of Benami Property Transactions Act, 1988 (hereinafter in this Part referred to as the principal Act), in section 2, in clause (J), for the words "appointed under", the words "referred to in" shall
