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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1)(d) in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

(d)Cancellation or reduction, of the privileges of writing and receiving letters or of receiving newspapers and books, if any, for a period not exceeding two months;