Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 277] [Entire Act] State of West Bengal - Subsection Section 277(1) in West Bengal Municipal Act, 1993 (1)The Board of Councilors shall publish the terms and conditions for premium to be charged in such manner as it may decide.
