Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 105 in The Tamil Nadu Cinemas (Regulation) Rules, 1957 105. Doors and apertures not ordinarily in use may be made of or covered or closed by mat, screen or similar material which can be removed by a light pressure from inside the building.
